For vs For
2021 Latest Caselaw 1211 Tri

                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                 I.A. No. 01 of 2021
                             In MAC App. No. 51 of 2021

For Applicant(s)         :      Mr. S. Debnath, Adv.

For Respondent(s)        :      None.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

06/12/2021

This is an application for condonation of delay of 764 days in

preferring the appeal against the impugned judgment and award dated

06.02.2019 passed by Motor Accident Claims Tribunal (Court No.1),

Gomati Judicial District, Udaipur in case No. T.S. (MAC) 47 of 2016.

Heard Mr. S. Debnath, counsel appearing for the appellant

petitioner.

Issue rule returnable within four weeks. Steps be taken by the

appellant petitioner for service of notice on the respondents within four

days.

List the matter on 12.01.2022.

JUDGE

Rudradeep