For vs For
2021 Latest Caselaw 806 Tri

Citation : 2021 Latest Caselaw 806 Tri
Judgement Date : 27 August, 2021

Tripura High Court

For vs For on 27 August, 2021

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                         Cont.Cas(C) No.38/2021

For Applicant(s)                : Ms. A. Debbarma, Advocate.
For Respondent(s)               : Mrs. Sarama Deb, Advocate,

Mr. Anujit Dey, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI

Order

27/08/2021

By separate order passed today in I.A. No.01 of 2021 in WP(C)

No.03 of 2021 time for complying the directions contained in the judgment

is extended up to 24.09.2021.

List this contempt petition on 24.09.2021.

It is expected that by that time the respondents would have

complied with the directions.

(AKIL KURESHI), CJ

Pulak