Ms. S. Debgupta vs Mr. Pk Dhar
2021 Latest Caselaw 795 Tri

                           HIGH COURT OF TRIPURA
                                   AGARTALA
                                WP(C) 93/2021
         For Petitioner(s)       :    Ms. S. Debgupta, Advocate
         For Respondent(s)       :    Mr. PK Dhar, Sr. GA

Mr. A. Dey , Advocate Mrs. P. Dhar, Advocate Mr. P. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 26/08/2021 When the matter is taken up, Ms. P. Dhar, learned counsel appearing for the respondent-High Court, has submitted that a review application has been filed by the State-respondents to reconsider the judgment passed by this Court.

In view of this, Ms. S. Debgupta, learned counsel for the petitioner has sought for an accommodation to examine the matter. Considered.

List the matter on 18.11.2021

JUDGE

Saikat