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Ms. S. Deb Gupta vs Mr. D. Bhattacharya
2021 Latest Caselaw 522 Tri

Citation : 2021 Latest Caselaw 522 Tri
Judgement Date : 19 April, 2021

Tripura High Court
Ms. S. Deb Gupta vs Mr. D. Bhattacharya on 19 April, 2021
                                    Page 1 of 1


                         HIGH COURT OF TRIPURA
                                AGARTALA
                          Cont.Cas(C)No.9 of 2021

     For Petitioner(s)       :     Ms. S. Deb Gupta, Adv.

     For Respondent(s)       :     Mr. D. Bhattacharya, G.A.

HON'BLE MR. JUSTICE S. TALAPATRA

Order 19/04/2021

List this matter on 04.06.2021 as it has been stated by

Mr. D. Bhattacharya, learned G.A appearing for the

respondents that the state has preferred an appeal against the

judgment, violation of which has been alleged in this petition.

Ms. S. Deb Gupta, learned counsel appears for the

petitioner.

JUDGE

Moumita

 
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