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For vs For
2021 Latest Caselaw 503 Tri

Citation : 2021 Latest Caselaw 503 Tri
Judgement Date : 12 April, 2021

Tripura High Court
For vs For on 12 April, 2021
                                     Page - 1 of 1

                        HIGH COURT OF TRIPURA
                                 AGARTALA
                     IA No. 1 of 2021 in WA No.77 of 2021

For Applicant(s)      :      Mr. Bidyut Majumder, Asstt. S.G.
For Respondent(s)     :      None.

           HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
            HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                      ORDER

12/04/2021 (Akil Kureshi, CJ)

Writ appeal has already admitted.

Interim relief against the execution and implementation of

impugned judgment of the learned Single Judge was also granted. The same

shall continue till final disposal of the writ appeal.

I.A disposed of accordingly.

(S. G. CHATTOPADHYAY),J. (AKIL KURESHI),CJ.

Dipankar

 
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