Citation : 2021 Latest Caselaw 469 Tri
Judgement Date : 6 April, 2021
HIGH COURT OF TRIPURA
AGARTALA
W.P.(C) No.98 of 2021
For Petitioner (s) : Mr. S. Bhattacharjee, Adv.
For Respondent(s) : None
HON'BLE MR. JUSTICE S. TALAPATRA Order 06.04.2021
None appears for the respondents when the matter is called out. Earlier Mr. M. Debbarma, learned Addl. GA appeared for the respondents. List this matter on 23.04.2021 when there shall be an attempt to hear the matter finally.
In the meanwhile, the respondents may file the reply, if any, as Mr. Bhattacharjee, learned counsel appearing for the petitioners has submitted that the present controversy as raised in this writ petition is squarely covered by the judgment and order dated 07.12.2018 delivered in W.P.(C) No.637 of 2017 & Ors. [ Sri Rajendra Majumder & Ors. vs. State of Tripura & Ors.].
JUDGE
Sujay
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