Citation : 2021 Latest Caselaw 460 Tri
Judgement Date : 5 April, 2021
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
Crl. L. P. No. 04 of 2021 in Crl. A. No. 10 of 2021
For Applicant(s) : Mr. B. Chowdhary, Advocate.
For Respondent(s) : Mr. R. Datta, P.P.
HON'BLE MR. JUSTICE ARINDAM LODH _O_ R_ D_ E_ R_ 05/04/2021 This is a petition filed under Section-378(4) of Cr. P.C. for granting special leave to appeal against the impugned judgment dated 04.01.2021 passed by the learned Addl. CJM, West Tripura, Agartala in connection with Case No. N.I. 309 of 2014.
Considered.
Prayer for granting special leave to appeal stands allowed and disposed of.
JUDGE
A. Ghosh
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