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Anjani Technoplast Ltd. Vs. Shubh Gautam

Judgement Date : 23 Apr 2026

Citation : 2026 Latest Caselaw 329 SC

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Rajendra Singh Bora Vs. Union of India & Ors.

Judgement Date : 22 Apr 2026

Citation : 2026 Latest Caselaw 323 SC

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Adalat Yadav Etc. Vs. State of Bihar

Judgement Date : 22 Apr 2026

Citation : 2026 Latest Caselaw 324 SC

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Chaitanya Bahuuddeshiya Shikshan Prasarak Mandal & Ors. Vs. Auxilo Finserve Pvt. Ltd. & Ors.

Judgement Date : 22 Apr 2026

Citation : 2026 Latest Caselaw 325 SC

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Unchgaon Village Panchayat Vs. Kolhapur Municipal Corporation and Anr.

Judgement Date : 22 Apr 2026

Citation : 2026 Latest Caselaw 326 SC

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The Secretary, Government of Tamil Nadu, and Ors. Etc. Vs. S. Raja and Ors. Etc.

Judgement Date : 22 Apr 2026

Citation : 2026 Latest Caselaw 327 SC

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Union of India Vs. Sir Sobha Singh and Sons Pvt. Ltd.

Judgement Date : 22 Apr 2026

Citation : 2026 Latest Caselaw 328 SC

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Sathyan Naravoor Vs. Union of India & Ors.

Judgement Date : 21 Apr 2026

Citation : 2026 Latest Caselaw 316 SC

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Nikhat Parveen @ Khusboo Khatoon Vs. Rafique @ Shillu

Judgement Date : 21 Apr 2026

Citation : 2026 Latest Caselaw 317 SC

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Babu Singh Vs. Consolidation Officer and Ors.

Judgement Date : 21 Apr 2026

Citation : 2026 Latest Caselaw 318 SC

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Prahlad Sahai Vs. Haryana Roadways & Anr.

Judgement Date : 21 Apr 2026

Citation : 2026 Latest Caselaw 319 SC

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M/s. Marg Ltd. Vs. Sushil Lalwani & Ors.

Judgement Date : 21 Apr 2026

Citation : 2026 Latest Caselaw 320 SC

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S. Leorex Sebastian & Anr. Vs. Sarojini & Ors.

Judgement Date : 21 Apr 2026

Citation : 2026 Latest Caselaw 321 SC

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Messer Griesheim Gmbh (Now Called Air Liquide Deutschland GmbH) Vs. Goyal MG Gases Pvt. Ltd.

Judgement Date : 21 Apr 2026

Citation : 2026 Latest Caselaw 322 SC

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Balaji Madhukar Konkanwar Vs. Maharashtra State Road Transport Corporation

Judgement Date : 20 Apr 2026

Citation : 2026 Latest Caselaw 310 SC

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V.K. John Vs. S. Mukanchand Bothra and Huf (D) represented by LRS. & Ors.

Judgement Date : 20 Apr 2026

Citation : 2026 Latest Caselaw 311 SC

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Nilesh C. Ojha Vs. High Court of Judicature at Bombay through Secretary & Ors.

Judgement Date : 20 Apr 2026

Citation : 2026 Latest Caselaw 312 SC

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State of Uttar Pradesh and Ors. Vs. Ajay Kumar Malik

Judgement Date : 20 Apr 2026

Citation : 2026 Latest Caselaw 313 SC

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Pawan Garg & Ors. Vs. South Delhi Municipal Corporation

Judgement Date : 20 Apr 2026

Citation : 2026 Latest Caselaw 314 SC

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Himakshi Vs. Rahul Verma & Ors.

Judgement Date : 20 Apr 2026

Citation : 2026 Latest Caselaw 315 SC

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In Re: Illegal Sand Mining in the National Chambal Sanctuary and Threat to Endangered Aquatic Wildlife."

Judgement Date : 17 Apr 2026

Citation : 2026 Latest Caselaw 307 SC

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Agriculture Produce Market Committee, Deesa Vs. National Horticulture Board & Ors.

Judgement Date : 17 Apr 2026

Citation : 2026 Latest Caselaw 308 SC

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Nagreeka Indcon Products Pvt. Ltd. Vs. Cargocare Logistics (India) Pvt. Ltd.

Judgement Date : 17 Apr 2026

Citation : 2026 Latest Caselaw 309 SC

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Shankar Mahto Vs. State of Bihar