The Commissioner Of Incometaxiv vs M/S Matrix Laboratories Ltd
2025 Latest Caselaw 6465 Tel

Telangana High Court

The Commissioner Of Incometaxiv vs M/S Matrix Laboratories Ltd on 12 November, 2025

Author: P.Sam Koshy

Bench: P.Sam Koshy

             THE HONOURABLE SRI JUSTICE P.SAM KOSHY
                                  AND
   THE HONOURABLE SRI JUSTICE SUDDALA CHALAPATHI RAO

                          I.T.T.A.No.457 of 2015

  JUDGMENT:

(per Hon'ble Sri Justice P.Sam Koshy)

Mr. K. Sudhakar Reddy, learned Senior Standing Counsel

for Income Tax Department, submits that nothing further remains

for adjudication in the present appeal and the matter has thus

become infructuous.

2. In view of the said submission, the appeal stands dismissed

as infructuous. There shall be no order as to costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________ P.SAM KOSHY, J

_______________________________ SUDDALA CHALAPATHI RAO, J 12.11.2025 Pvt