Tuesday, 12, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021
January February March April May June July August September October November December
 

The General Manager vs Cheema Lalitha
2025 Latest Caselaw 3555 Tel

Citation : 2025 Latest Caselaw 3555 Tel
Judgement Date : 28 March, 2025

Telangana High Court

The General Manager vs Cheema Lalitha on 28 March, 2025

Author: N.Tukaramji
Bench: N.Tukaramji
          THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    MACMA No.408 OF 2020
                           AND
                    MACMA No.636 OF 2021


COMMON JUDGMENT:

On perusal of the record, during pendency of the appeals,

the matters were referred to the Lok Adalat, and as per the Award

dated 11.12.2021 the parties amicably settled the matter before

the Lok Adalat.

Accordingly, the MACMAs are disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, shall stand

closed.

________________________ JUSTICE N.TUKARAMJI

Date: 04.02.2022 kvrm

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs