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Shaga Krishnaiah vs Shiva Chokkaiah
2025 Latest Caselaw 3272 Tel

Citation : 2025 Latest Caselaw 3272 Tel
Judgement Date : 20 March, 2025

Telangana High Court

          THE HON'BLE SMT. JUSTICE K. SUJANA



                APPEAL SUIT NO.435 OF 2007

JUDGMENT:

This appeal suit is filed by the appellant aggrieved by the

judgment and decree dated 28.12.2006 passed in O.S.No.4 of

2004 by the I-Additional District Judge, Mahabubnagar.

Today when the matter is called, learned counsel for the

appellant informed the Court that the sole appellant died.

In view of the above representation, the Appeal Suit is

dismissed as abated. No costs.

Miscellaneous applications, if any pending, shall stand

closed.

_______________ K. SUJANA, J Date :20.03.2025 Rds

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