M. Bhaskar, Mahaboobnagar Dist And 19 ... vs Prl. Secretary, Energy Dept., Hyd And 8 ...
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Telangana High Court

M. Bhaskar, Mahaboobnagar Dist And 19 ... vs Prl. Secretary, Energy Dept., Hyd And 8 ... on 20 March, 2025

Author: Nagesh Bheemapaka

Bench: Nagesh Bheemapaka

     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
                  WRIT PETITION No.36023 of 2017
ORDER:

The petitioners are aggrieved by the action of respondent-

authorities in not appointing them as contract Junior Linemen

on par with the other 1125 candidates already appointed as

Junior Linemen. Consequently petitioners seek a direction to the

respondents to consider their applications and appoint them as

contract Junior Linemen, in accordance with the orders made in

W.A.No.1434 of 2008.

2. Heard Sri B.Rachna Reddy, learned Senior Counsel for the

petitioners.

3. At the hearing, learned Senior Counsel for the

petitionerswould submit that the subject matter in this writ

petition is squarely covered by the order dated 14.02.2025

passed by this Court in Writ Petition No.16987 of 2019 and

batch, therefore, the same order may be passed in this writ

petition as well. The operative portion of the said order reads as

under:

"In view of the submissions made by learned Senior Counsel appearing for respondent Corporation, with the consent of both the parties, without going into merits,

the Writ Petitions are disposed of directing petitioners to submit individual representations setting out their eligibility in terms of the eligibility criteria in the Notification dated 20.10.2006 and in terms of the judgment dated 10.11.2009 in Writ Appeal No.1434 of 2008 and batch, judgment dated 17.11.2009 in Writ Appeal No.1523 of 2008 and batch and order dated 25.02.2019 in SLP No.15001-15110 of 2013 and batch. The same shall be considered by the Corporations and appropriate orders be passed within a period of four weeks from the date of receipt of a copy of this order."

4. Accordingly, this Writ Petition is disposed of in terms of the

order dated 14.02.2025 passed inWrit Petition No.16987 of 2019

and batch. No costs.

Miscellaneousapplications, pending if any, shall stand

closed.

____________________________ NAGESH BHEEMAPAKA, J Dated 20.03.2025

Note:Registry to annex a copy of the order dated 14.02.2025 in WP No.16987 of 2019 and batch to this order.

B/o.

Smk