Citation : 2025 Latest Caselaw 3233 Tel
Judgement Date : 19 March, 2025
THE HONOURABLE SRI JUSTICE K.SURENDER
CRIMINAL APPEAL NoS.595 AND 880 OF 2018
COMMON JUDGMENT:
Ms. Srilatha, learned counsel appeared through online
representing learned counsel for the appellants, seeks
permission of this Court to withdraw these Criminal Appeals
and also submitted a letter, dated 12.03.2025, to that extent.
2. Permission is accorded.
3. Accordingly, these Criminal Appeals are dismissed as
withdrawn.
Miscellaneous Petitions, pending if any, shall stand
closed.
___________________ K.SURENDER, J
Date: 19.03.2025 PNS
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