Kondaparthi Lakshmi vs K.Andal Devi
2025 Latest Caselaw 4140 Tel

Telangana High Court

Kondaparthi Lakshmi vs K.Andal Devi on 20 June, 2025

         THE HON'BLE THE ACTING CHIEF JUSTICE SUJOY PAUL
                              AND
              THE HON'BLE SMT JUSTICE RENUKA YARA
           WRIT APPEAL No.83 OF 2025 AND WRIT PETITION
                           No.33657 of 2023
COMMON JUDGMENT:

(Per the Hon'ble the Acting Chief Justice Sujoy Paul)

Sri Ravulapati Sreenivasa Rao, learned counsel for the

appellant in W.A.No.83 of 2025 and learned counsel for the

petitioner in W.P.No.33657 of 2023 seeks to withdraw both the

Writ Appeal and the Writ Petition without liberty to file afresh.

2. Sri Ramprasad Pathipaka, learned counsel for respondent

No.1 in W.A.No.83 of 2025 and Sri H.Rakesh Kumar, learned

Assistant Government Pleader for Revenue, for the respondents in

W.P.No.33657 of 2023 have no objection.

3. Accordingly, W.A.No.83 of 2025 and W.P.No.33657 of 2023

are dismissed as withdrawn without liberty to file afresh. No

costs.

Interlocutory applications, if any pending, shall also stand

closed.

_________________________ SUJOY PAUL, ACJ

__________________________ RENUKA YARA, J 20.06.2025 Nvl