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M/S National Insurance Co., Ltd., vs G Sravan Kumar And 3 Others
2025 Latest Caselaw 3814 Tel

Citation : 2025 Latest Caselaw 3814 Tel
Judgement Date : 11 June, 2025

Telangana High Court

M/S National Insurance Co., Ltd., vs G Sravan Kumar And 3 Others on 11 June, 2025

Author: Nagesh Bheemapaka

Bench: Nagesh Bheemapaka

     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

                M.A.C.M.A.No.2828 of 2017
JUDGMENT:

This Appeal is preferred by the M/s.National

Insurance Company Limited challenging the order dated

06.06.2017 passed by the XXVII Additional Chief Judge-

cum-Motor Vehicle Accident Claims Tribunal, City Civil

Court, Secunderabad in MVOP No.804 of 2015.

2. The matter was referred to the Lok-Adalat,

whereupon an Award dated 08.03.2025 was passed. A copy

of the Award is placed on record.

3. In that view of the matter, this Appeal is disposed of

in terms of the Award dated 08.03.2025 passed in the Lok-

Adalat. No costs. Pending miscellaneous applications, if

any, shall stand closed.

___________________________________ JUSTICE NAGESH BHEEMAPAKA Date: 11.06.2025 smk

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