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M.C.Constituting Engineering ... vs G.Rajasree
2025 Latest Caselaw 1444 Tel

Citation : 2025 Latest Caselaw 1444 Tel
Judgement Date : 28 January, 2025

Telangana High Court

M.C.Constituting Engineering ... vs G.Rajasree on 28 January, 2025

Author: N.Tukaramji
Bench: N.Tukaramji
       THE HONOURABLE SRI JUSTICE N.TUKARAMJI

                 APPEAL SUIT No. 890 OF 2013

JUDGMENT:

This appeal has been filed by the appellants-plaintiffs

aggrieved by the Judgment and Decree dated 13.03.2013 in

O.S.No.903 of 2006 passed by the learned VII Additional Senior

Civil Judge, Ranga Reddy District at L.B.Nagar,

2. In spite of listing the matter under the caption for

dismissal, none appeared for the appellants. In these

circumstances, this Court is left with no other option except for

dismissing the appeal for want of prosecution.

3. Accordingly, the Appeal Suit is dismissed for

default. No costs.

As a sequel, pending miscellaneous applications, if any,

shall stand closed.

_______________ N.TUKARAMJI, J Date: 28.01.2025.

krl

 
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