Tuesday, 12, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021
January February March April May June July August September October November December
 

M Arun Kumar, Hyd vs Union Of India, Secunderabad
2025 Latest Caselaw 1404 Tel

Citation : 2025 Latest Caselaw 1404 Tel
Judgement Date : 27 January, 2025

Telangana High Court

M Arun Kumar, Hyd vs Union Of India, Secunderabad on 27 January, 2025

Author: Nagesh Bheemapaka
Bench: Nagesh Bheemapaka
  THE HONOURABLE SRI JUSTICE NAGESH BHEEMAPAKA

         CIVIL MISCELLANEOUS APPEAL No.291 OF 2017

JUDGMENT:

Today, when the matter came up for hearing,

Smt. Geetha Madhuri, learned counsel representing Sri Pottigari

Sridhar Reddy, learned counsel for the appellant, seeks

permission of this Court to withdraw the Civil Miscellaneous

Appeal.

2. Permission is accorded.

3. Recording the said submission, the Civil Miscellaneous

Appeal is dismissed as withdrawn. There shall be no order as to

costs.

As a sequel, miscellaneous applications pending, if any, in

this Civil Miscellaneous Appeal, shall stand closed.

____________________ NAGESH BHEEMAPAKA, J Date: 27.01.2025 HFM

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs