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M/S.Virginia Josephine vs Smt Linnet Paul
2025 Latest Caselaw 1137 Tel

Citation : 2025 Latest Caselaw 1137 Tel
Judgement Date : 20 January, 2025

Telangana High Court

M/S.Virginia Josephine vs Smt Linnet Paul on 20 January, 2025

Author: P.Sree Sudha
Bench: P.Sree Sudha
      THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

                      C.C.C.A.No. 75 of 2019

JUDGMENT:

Both the counsel present.

2. O.S.No.131 of 2014 was filed by appellant/plaintiff against

respondents/defendants for partition and the same was dismissed on

24.09.2018, against which this appeal is preferred.

3. Learned counsel for the appellant and learned counsel for the

respondents stated that parties compromised among themselves.

4. Recording the said compromise, this appeal is dismissed as

infructuous. No order as to costs.

As a sequel, the miscellaneous petitions, if any, pending shall

stand closed.

_________________________ JUSTICE P.SREE SUDHA

DATE: 20.01.2025 ssy

 
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