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The New India Assurance Company ... vs Rustum Pedda Sangarao And Another
2025 Latest Caselaw 1130 Tel

Citation : 2025 Latest Caselaw 1130 Tel
Judgement Date : 20 January, 2025

Telangana High Court

The New India Assurance Company ... vs Rustum Pedda Sangarao And Another on 20 January, 2025

      THE HON'BLE SRI JUSTICE J. SREENIVAS RAO

                M.A.C.M.A.No.3589 of 2014

JUDGMENT:

The dispute in this Appeal has been settled on

14.12.2024 in the Lok Adalat held by the High Court Legal

Services Committee.

2. Accordingly, the appeal stand disposed of in terms of the

said Award rendered by the High Court Legal Services

Committee. No order as to costs.

As a sequel, miscellaneous petitions pending if any,

shall stand closed.

_______________________ J. SREENIVAS RAO, J

Date: 20.01.2025 vsl

 
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