Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

C Suresh Reddy vs Kbc Ramesh
2025 Latest Caselaw 2511 Tel

Citation : 2025 Latest Caselaw 2511 Tel
Judgement Date : 24 February, 2025

Telangana High Court

C Suresh Reddy vs Kbc Ramesh on 24 February, 2025

     THE HONOURABLE SMT.JUSTICE TIRUMALA DEVI EADA


                         C.C.C.A.No.43 of 2019


JUDGMENT:

When the matter was listed on 27.01.2025, 03.02.2025 and

10.02.2025, there was no representation on behalf of the appellant.

Hence, the case was directed to be listed under the caption "for

dismissal" on 24.02.2025. Today when the matter is called, there is

no representation on behalf of the appellant.

2. It appears that the appellant is not evincing any interest to

prosecute the appeal.

3. Under these circumstances, this appeal is dismissed for non-

prosecution. No costs.

Miscellaneous applications, if any, pending in this, shall stand

closed.

_______________________ SMT.TIRUMALA DEVI EADA, J

Date: 24.02.2025 Dsu

THE HONOURABLE SMT.JUSTICE TIRUMALA DEVI EADA

C.C.C.A.No.43 of 2019

Date: 24.02.2025

Dsu

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter