Ch. Rajanna vs Chakilam Sreenivasulu Died Per Lr Rr 2 ...
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Telangana High Court

Ch. Rajanna vs Chakilam Sreenivasulu Died Per Lr Rr 2 ... on 17 February, 2025

Author: N.Tukaramji

Bench: N.Tukaramji

          THE HONOURABLE SRI JUSTICE N.TUKARAMJI

                   APPEAL SUIT No. 2638 OF 2000
JUDGMENT:

This appeal suit is directed against the Final Decree and order

dated 05.06.2000 in I.A.No. 215 of 1987 in O.S.No.69 of 1977, passed

by the learned I Additional Senior Civil Judge, Warangal.

2. In the morning session, as there was no representation for the

appellant, the matter was passed over. During afternoon, none has

represented the appellant.

3. As per the Proceeding Sheet, on 06.02.2025 as there was no

representation for the appellant, the matter was directed to be listed on

07.02.2025 under the caption 'For Dismissal'. Despite listing the matter

'for dismissal', none has represented the appellant. Having left with no

other option, this appeal is dismissed for non-prosecution. No costs.

As a sequel, pending miscellaneous applications, if any, shall

stand closed.

_______________ N.TUKARAMJI, J

Date: 17.02.2025 svl