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Radheshyam Died Per Lrs A2 To 7 vs Pyare Lal And 13 Others
2025 Latest Caselaw 1865 Tel

Citation : 2025 Latest Caselaw 1865 Tel
Judgement Date : 6 February, 2025

Telangana High Court

Radheshyam Died Per Lrs A2 To 7 vs Pyare Lal And 13 Others on 6 February, 2025

Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
                                       1




  HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
                         AND
        HON'BLE SMT JUSTICE TIRUMALA DEVI EADA

                        C.C.C.A.No.127 of 2004
JUDGMENT:

(Per Hon'ble Sri Justice Abhinand Kumar Shavili)

When the matter is taken up for hearing, learned

counsel appearing for the appellants had informed this Court

that the dispute between the parties has been settled by way

of compromise and hence, no further orders need to be

passed in this appeal.

In view of the said submission, the Appeal is closed

with an observation that the dispute between the parties has

been settled. No costs.

Miscellaneous petitions, if any, pending shall stand

closed.

___________________________________ JUSTICE ABHINAND KUMAR SHAVILI

__________________________________ JUSTICE TIRUMALA DEVI EADA Date: 06.02.2025 rkk

 
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