Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

P.V.Shyamsunder vs K.Ramesh And Another
2025 Latest Caselaw 1818 Tel

Citation : 2025 Latest Caselaw 1818 Tel
Judgement Date : 5 February, 2025

Telangana High Court

P.V.Shyamsunder vs K.Ramesh And Another on 5 February, 2025

Author: N. Tukaramji
Bench: N. Tukaramji
        THE HONOURABLE SRI JUSTICE N. TUKARAMJI

                      C.R.P. No.1648 OF 2009

JUDGMENT:

This revision has been filed challenging the order dated

02.07.2007 in E.A.No.48 of 2001 in E.P.No.13 of 2001 in

R.C.No.479 of 2000 passed by the IV Additional Rent Controller,

Hyderabad.

2. On the last date of adjournment, learned counsel appearing for

the petitioner had informed that he had no instructions, therefore,

the matter was directed to be listed today under the caption 'for

dismissal'.

3. Today, when the matter is taken up for hearing, none appears

for the parties. Having left with no other option, this appeal is

dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions if any, stands closed.

_____________________ JUSTICE N. TUKARAMJI

Date: 05.02.2025 ssm

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter