Citation : 2025 Latest Caselaw 5132 Tel
Judgement Date : 28 April, 2025
THE HON'BLE SMT. JUSTICE RENUKA YARA
M.A.C.M.A.No.796 OF 2023
JUDGMENT :
On 08.03.2025, the matter was settled before the Lok
Adalat and an Award was passed by the Lok Adalat. In view of the
same, the M.A.C.M.A. is disposed of, in terms of the Award dated
08.03.2025, passed by the Lok Adalat. The Registry is directed to
annex a copy of the Award dated 08.03.2025 to this judgment.
Miscellaneous Petitions, if any, pending in this appeal shall
stand closed. There shall be no order as to costs.
___________________ RENUKA YARA, J Date: 28.04.2025 ssp
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