B. Ram Chander Rao Died Per L.Rs vs Smt Maha Laxmi Died Per 1.Rs
2025 Latest Caselaw 4831 Tel

Telangana High Court

B. Ram Chander Rao Died Per L.Rs vs Smt Maha Laxmi Died Per 1.Rs on 15 April, 2025

Author: Abhinand Kumar Shavili

Bench: Abhinand Kumar Shavili

            HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
                                               AND
               HON'BLE SMT JUSTICE TIRUMALA DEVI EADA
                                      A.S.No.450 OF 2012

      JUDGMENT:

(Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel appearing for the appellants seeks

permission of this Court to withdraw the Appeal.

Permission as sought for is accorded.

Accordingly, the Appeal is dismissed as withdrawn. No

costs.

Miscellaneous petitions, if any, pending shall stand closed.

_____________________________________ JUSTICEABHINAND KUMAR SHAVILI

________________________________ JUSTICE TIRUMALA DEVI EADA Date: 15.04.2025 rkk