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Gowra Leasing Andfinance Limited, ... vs Assistant Commissioner Of Income Tax, ...
2025 Latest Caselaw 4752 Tel

Citation : 2025 Latest Caselaw 4752 Tel
Judgement Date : 10 April, 2025

Telangana High Court

Gowra Leasing Andfinance Limited, ... vs Assistant Commissioner Of Income Tax, ... on 10 April, 2025

Author: P.Sam Koshy
Bench: P.Sam Koshy
                THE HON'BLE SRI JUSTICE P.SAM KOSHY
                                          AND
      THE HON'BLE SRI JUSTICE NARSING RAO NANDIKONDA

      INCOME TAX TRIBUNAL APPEAL Nos.227 & 326 OF 2008

JUDGMENT:

(per Hon'ble Sri Justice P.Sam Koshy)

Today, when these matters are taken up for hearing, learned

counsel for the appellant submits that the dispute between the parties

has been settled and they do not intend to pursue these appeals any

further, therefore, prays for withdrawal of these appeals.

2. As prayed for, these appeals are dismissed as withdrawn.

As a sequel, miscellaneous applications pending if any, shall

stand closed.

__________________ P.SAM KOSHY, J

_________________________________ NARSING RAO NANDIKONDA, J

Date: 10.04.2025 AQS

 
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