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Telangana State Road Transport ... vs Danavath Booli And 5 Others
2025 Latest Caselaw 4604 Tel

Citation : 2025 Latest Caselaw 4604 Tel
Judgement Date : 7 April, 2025

Telangana High Court

Telangana State Road Transport ... vs Danavath Booli And 5 Others on 7 April, 2025

Author: Nagesh Bheemapaka

Bench: Nagesh Bheemapaka

     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

                M.A.C.M.A.No.2040 of 2019
JUDGMENT:

This appeal is filed by the petitioners against the

order dated 03.05.2016 passed by the Chairman Motor

Vehicles Accidents Claims Tribunal - cum-I Additional

District Judge, Nizambad in O.P.No.961 of 2012.

2. The matter was referred to the Lok-Adalat, and an

Award dated 08.03.2025 has been passed in the Lok

Adalat.

3. In that view of the matter, this appeal is disposed of

in terms of the Award dated 08.03.2025. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

___________________________________ JUSTICE NAGESH BHEEMAPAKA

Date: 07.04.2025 HK

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