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Sri K.Venkateswara Rao, New Santoshi ... vs The State Of A.P.,Rep.By P.P.,High ...
2024 Latest Caselaw 4144 Tel

Citation : 2024 Latest Caselaw 4144 Tel
Judgement Date : 21 October, 2024

Telangana High Court

Sri K.Venkateswara Rao, New Santoshi ... vs The State Of A.P.,Rep.By P.P.,High ... on 21 October, 2024

     THE HONOURABLE SRI JUSTICE K.SURENDER

           CRIMINAL APPEAL No.1476 of 2010

JUDGMENT:

1. Learned counsel for the appellant seeks permission of

this Court to withdraw the present Appeal.

2. Permission is accorded.

3. Accordingly, the Appeal is dismissed as withdrawn.

Miscellaneous Petitions, pending if any, shall stand closed.

__________________ K.SURENDER, J Date: 21.10.2024 mmr

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