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Md Nazeer Khan vs Md Osman Baigh
2023 Latest Caselaw 2796 Tel

Citation : 2023 Latest Caselaw 2796 Tel
Judgement Date : 27 September, 2023

Telangana High Court

Md Nazeer Khan vs Md Osman Baigh on 27 September, 2023

Bench: Alok Aradhe, N.V.Shravan Kumar

          THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR W.A.No.210 of 2010 JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

Heard Mr. Bommineni Vivekananda, learned counsel for the

appellants.

Learned counsel for the appellants submits that the issue

involved in this writ petition has become infructuous on account of

efflux of time.

In view of aforesaid submission, appeal is dismissed as

infructuous. No costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ ALOK ARADHE, CJ

_______________________ N.V.SHRAVAN KUMAR, J Date: 27.09.2023 LUR

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