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Atul J.Shah vs Md. Abdul Hafeez
2023 Latest Caselaw 2600 Tel

Citation : 2023 Latest Caselaw 2600 Tel
Judgement Date : 21 September, 2023

Telangana High Court

Atul J.Shah vs Md. Abdul Hafeez on 21 September, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.363 of 2003

JUDGMENT:

When the matter came up for hearing on 09.08.2023

there was no representation for the appellant, therefore the

matter was directed to be listed on 30.08.2023 under the

caption 'for dismissal" and on 04.09.2023, at request of

learned counsel for the appellant, the matter was directed

to be listed on 18.09.2023 under the same caption. In

spite of it, today also there is no representation for the

appellant. Therefore, this Court has no option except to

dismiss the appeal for non-prosecution/default.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand dismissed.

_____________________ JUSTICE K.SARATH Date:21.09.2023

sj

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