Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

K.Kaleshwara Rao And 1 vs K.Ravinder Kumar And 14
2023 Latest Caselaw 2488 Tel

Citation : 2023 Latest Caselaw 2488 Tel
Judgement Date : 19 September, 2023

Telangana High Court

K.Kaleshwara Rao And 1 vs K.Ravinder Kumar And 14 on 19 September, 2023

Bench: M.Laxman

     THE HONOURABLE SRI JUSTICE M. LAXMAN

            SECOND APPEAL No.983 of 2001

ORDER:

This Second Appeal challenges the Judgment and

Decree dated 12.07.2001 in A.S.No.173 of 1999 on the file

of X Additional Chief Judge (FTC) City Civil Court,

Hyderabad, confirming the Judgment and Decree dated

31.03.1999 in O.S.No.3793 of 1997 on the file of VIII

Junior Civil Judge, City Civil Court, Hyderabad.

2. Learned counsel appearing for the appellants stated

that relief prayed in the appeal has become infructuous.

3. Recording the same, the appeal is dismissed as

infructuous. No order as to costs.

Miscellaneous petitions, if any, pending in this

Appeal, shall stand closed.

_______________ M. LAXMAN, J September 19, 2023 BV

HONOURABLE SRI JUSTICE M. LAXMAN

S.A.No.983 of 2001

SEPTEMBER 19, 2023

BV

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs