Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

T.Ebenezer vs The Indian Bank
2023 Latest Caselaw 2479 Tel

Citation : 2023 Latest Caselaw 2479 Tel
Judgement Date : 19 September, 2023

Telangana High Court

T.Ebenezer vs The Indian Bank on 19 September, 2023

Bench: Abhinand Kumar Shavili, Anil Kumar Jukanti

THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

AND THE HON'BLE SRI JUSTICE ANIL KUMAR JUKANTI

WRIT APPEAL No.903 of 2023

JUDGMENT: (Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel for the appellant seeks

permission to withdraw the Writ Appeal.

Accordingly, the Writ Appeal is dismissed as

withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this

Writ Appeal shall stand dismissed.

_________________________________ ABHINAND KUMAR SHAVILI, J

_____________________________ ANIL KUMAR JUKANTI, J Date: 19.09.2023 KRR/ISN

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs