Citation : 2023 Latest Caselaw 2000 Tel
Judgement Date : 4 September, 2023
THE HONOURABLE DR.JUSTICE G. RADHA RANI
SECOND APPEAL No.257 of 2015
JUDGMENT:
Learned counsel for the appellants filed a memo dated 30.08.2023 seeking
permission to withdraw the Second Appeal.
2. Permission is accorded, as prayed for.
3. Accordingly, the Second Appeal is dismissed as withdrawn. No costs.
As a sequel, miscellaneous applications pending in this appeal, if any, shall
stand closed.
____________________ Dr. G.RADHA RANI, J Date: 4th September, 2023 Nsk.
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