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M/S.Capital Electronics vs M/S.Margadarsi Chit Fund Limited
2023 Latest Caselaw 1961 Tel

Citation : 2023 Latest Caselaw 1961 Tel
Judgement Date : 4 September, 2023

Telangana High Court
M/S.Capital Electronics vs M/S.Margadarsi Chit Fund Limited on 4 September, 2023
Bench: K. Sarath
          THE HONOURABLE SRI JUSTICE K.SARATH

                      C.C.C.A.No.415 of 2003

JUDGMENT

This appeal is coming for hearing since 2003. On 17.08.2023

when the matter was called, there was no representation, and

therefore the matter was directed to be listed under the caption

"for Dismissal". Even today, when the matter is called, there is

no representation. It seems that the appellants are not interested

to prosecute this case.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall stand

closed.

____________________ JUSTICE K.SARATH

04-09-2023 gvl

THE HONOURABLE SRI JUSTICE K.SARATH

C.C.C.A.No.415 of 2003

04.09.2023

gvl

 
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