Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Abdul Qadeer Khan vs Mrs.Haleema Begum
2023 Latest Caselaw 3407 Tel

Citation : 2023 Latest Caselaw 3407 Tel
Judgement Date : 30 October, 2023

Telangana High Court

Abdul Qadeer Khan vs Mrs.Haleema Begum on 30 October, 2023

Bench: G.Radha Rani

      THE HON'BLE Dr.JUSTICE G.RADHA RANI

           SECOND APPEAL No.1454 of 2010


JUDGMENT:

Learned counsel for the appellants filed a memo to withdraw

the Second Appeal as the matter would become infructuous since

the government issued a notice to the appellant that the suit

property was a government property and the appellant had applied

for regularization of the same and paid the entire amount of more

than Rs.6,00,000/- for regularisation.

2. Accordingly, the Second Appeal is dismissed as withdrawn.

Miscellaneous petitions, if any pending shall stand closed.

____________________________ Dr.JUSTICE G.RADHA RANI

Dt.: 30.10.2023 ss

THE HON'BLE Dr. JUSTICE G.RADHA RANI

SECOND APPEAL No.1454 of 2010

30.10.2023

ss

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs