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Billa Jagan Mohan Reddy vs Irukulla Sadanandam
2023 Latest Caselaw 3300 Tel

Citation : 2023 Latest Caselaw 3300 Tel
Judgement Date : 18 October, 2023

Telangana High Court
Billa Jagan Mohan Reddy vs Irukulla Sadanandam on 18 October, 2023
Bench: P.Sree Sudha
     IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
                        AT HYDERABAD

                 MONDAY, THE TWENTY SIXTH DAY OF MARCH
                       TWO THOUSAND AND SEVEN

                                : PRESENT :
                THE HON'BLE SRI .JUSTICE : C.Y.SOMAYAJULU

                         SECOND APPEAL No. 774 of 2005

        (Second Appeal filed under Section 100 of CPC, against the judgment and
        decree passed in A.S. No.           83 of 2001 dated 23-07-2004, on the file of
        the Court of the Principal District Judge at Warangal, preferred against the
        judgment and decree of the Court of the Principal Junior Civil Judge, at
        Warangal, Passed in O.S. No. 461 of 1995 dated 15-03-2001.)


Between:
Billa Jagan Mohan Reddy, S/o late Laxma Reddy

                                                                         .....Appellant

                                        AND
     1. Irukulla Sadanandam, S/o Narayana
     2. Smt Irukulla Parameshwari, W/o Sadanandam R/o Amba Bhavan, Near
        Bheemaram Bus Stop, Hasanparthi Mandal, Warangal District
     3. Billa Raghavender Reddy, S/o late Laxma Reddy

       ( 3rd Respondent is not necessary party to the Appeal)
                                                                         Respondents



The Appeal Coming on for hearing upon perusing the Petition and memo of grounds
filed herein, and upon hearing the arguments of Sri C. Damodar Reddy, Advocate
for the Appellant, and Sri I.V. Ramesh, Advocate for Respondents, the Court made
the following

ORDER:

Learned counsel for the Respondents states that the 1st Respondent died, for filing death certificate and memo by giving notice to the other side post on 13-4-2007.

Both parties are directed to maintain status quo as on today till further orders of this Court.

Sd/- S.T. Venugopala Chary ASSISTANT REGISTRAR // TRUE COPY // for ASSISTANT REGISTRAR

To

1. The Principal District Judge, at Warangal

2. The Principal Junior Civil Judge, Warangal

3. Smt Irukulla Parameshwari, W/o Sadanandam R/o Amba Bhavan, Near Bheemaram Bus Stop, Hasanparthi Mandal, Warangal District

4. Billa Jagan Mohan Reddy, S/o late Laxma Reddy, R/o Chinthagattu Village, Hasanparthi Mandal, Warangal District ( Addressee Nos 3 and 4 BY RPAD)

5. One CC to Sri C. Damodar Reddy, Advocate (OPPUC)

6. One Spare Copy

Skm

HIGH COURT

CYS,J

DATE: 26-03-2007

NOTE: POST ON 13-04-2007

ORDER SA. NO. 774 OF 2005

DIRECTION

HIGH COURT

CYS,J Drafted by: skm Drafted on: 29-03-2007

DATE: 26-03-2007

NOTE: POST ON 13-04-2007 ORDER

SA. NO. 774 OF 2005

DIRECTION

 
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