Monday, 13, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Telangana State Road Transport ... vs Shamala
2023 Latest Caselaw 3018 Tel

Citation : 2023 Latest Caselaw 3018 Tel
Judgement Date : 9 October, 2023

Telangana High Court
Telangana State Road Transport ... vs Shamala on 9 October, 2023
Bench: Sambasivarao Naidu
      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                    M.A.C.M.A NO.241 OF 2019


JUDGMENT :

Learned counsel for the appellants seeks

permission of this Court to withdraw this appeal.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall stand

closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 09.10.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

M.A.C.M.A NO.241 OF 2019

DATED 09.10.2023

YNK

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter