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Telapudi Sangamma vs Vallabaneni Yadamma
2023 Latest Caselaw 2854 Tel

Citation : 2023 Latest Caselaw 2854 Tel
Judgement Date : 3 October, 2023

Telangana High Court
Telapudi Sangamma vs Vallabaneni Yadamma on 3 October, 2023
Bench: P.Sree Sudha
     THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

I.A.NO.01 OF 2023 AND/IN APPEAL SUIT NO.1118 OF 2016

COMMON JUDGMENT:

The present Appeal Suit is filed aggrieved by the judgment

and decree dated 01.08.2016 in O.S.No.419 of 2008 passed by

the learned Senior Civil Judge, Khammam.

2. I.A.No.01 of 2023 is filed by the appellants seeking

permission of this Court to withdraw the appeal suit.

3. In the facts and circumstances of the case, permission is

accorded.

4. Accordingly, I.A.No.01 of 2023 is ordered. Consequently,

Appeal Suit is dismissed as withdrawn. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________ JUSTICE A.SANTHOSH REDDY Date: 19.06.2023 ns

 
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