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Lalitha Bai vs Vijaylal
2023 Latest Caselaw 4167 Tel

Citation : 2023 Latest Caselaw 4167 Tel
Judgement Date : 20 November, 2023

Telangana High Court
Lalitha Bai vs Vijaylal on 20 November, 2023
Bench: K. Sarath
         THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A. No.291 of 2004

JUDGMENT:

This appeal is coming for hearing since 2004. On

06.11.2023 when the matter was called, there was no

representation, and therefore the matter was directed to be

listed today under the caption "for Dismissal". Even today,

when the matter is called, there is no representation. It

seems that the petitioner is not interested to prosecute this

case.

2. Accordingly, the C.C.C.A., is dismissed for non-

prosecution/default. No order as to costs.

3. Miscellaneous applications pending, if any, shall also

stand dismissed.

____________________ JUSTICE K.SARATH

Date: 20.11.2022 spk

 
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