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P.Veerannapeta , Panyala ... vs Gangapuram Srinivas
2023 Latest Caselaw 4164 Tel

Citation : 2023 Latest Caselaw 4164 Tel
Judgement Date : 20 November, 2023

Telangana High Court

P.Veerannapeta , Panyala ... vs Gangapuram Srinivas on 20 November, 2023

Bench: P.Sree Sudha

           THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

                   SECOND APPEAL NO.715 OF 2011


JUDGMENT :

Learned counsel for the appellant sought permission of

this Court to withdraw this appeal stating that the matter has

been settled between the parties outside the Court and to that

effect letter dated 14.11.2023 has been filed before the Registry.

2. Permission is accorded.

3. Accordingly, this Second Appeal is dismissed as

withdrawn. Interim order, if any, shall stand vacated. However,

there shall be no order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________________ JUSTICE P.SREE SUDHA DATED 20.11.2023 PNS

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