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Municipal Corporation Of ... vs Sri K. Venkata Ratnam
2023 Latest Caselaw 4121 Tel

Citation : 2023 Latest Caselaw 4121 Tel
Judgement Date : 18 November, 2023

Telangana High Court

Municipal Corporation Of ... vs Sri K. Venkata Ratnam on 18 November, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                  C.C.C.A. No.54 of 2004

JUDGMENT:

This petition has come up for hearing on 09.10.2023,

when the matter was called, there was no representation

on behalf of the appellants, and therefore the matter was

directed to be listed on 16.11.2023 under the caption "for

Dismissal". Even today, when the matter is called, there is

no representation for the appellants. It seems that the

appellants are not interested to prosecute this case.

2. Accordingly, the CCCA is dismissed for Non-

prosecution/default. There shall be no order as to costs.

3. Pending miscellaneous applications, if any in this

appeal, shall stand closed.

_____________________ JUSTICE K.SARATH

Date:18.11.2023 bb

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