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Zaheeruddin Ahmed Saheb , Md. ... vs N. Laxman Rao
2023 Latest Caselaw 4119 Tel

Citation : 2023 Latest Caselaw 4119 Tel
Judgement Date : 18 November, 2023

Telangana High Court

Zaheeruddin Ahmed Saheb , Md. ... vs N. Laxman Rao on 18 November, 2023

Bench: K. Sarath

      THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.108 of 2004
JUDGMENT:

Learned Counsel appearing for the appellant

submits that the sole appellant as well as the

respondents died, thereby, this appeal became abated.

2. In view of the submissions made by the Learned

Counsel for the appellant, the appeal is dismissed as

abated.

3. Miscellaneous petitions pending, if any, in this

Appeal shall stand closed. No order as to costs.

______________ K.SARATH, J

Date:18.11.2023 spk

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