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Katkam Madhusudhan Rao vs Gottam Rajaiah
2023 Latest Caselaw 3538 Tel

Citation : 2023 Latest Caselaw 3538 Tel
Judgement Date : 2 November, 2023

Telangana High Court

Katkam Madhusudhan Rao vs Gottam Rajaiah on 2 November, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI


                APPEAL SUIT No. 288 OF 2019


JUDGMENT:

The learned counsel for the appellants filed memo

seeking permission of this Court to withdraw the appeal suit as

the lis in the matter settled out of the Court.

Permission is accorded and the Appeal Suit is dismissed

as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

02.11.2023 pgp

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

APPEAL SUIT No. 288 OF 2019

Dated: 02.11.2023

pgp

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Katkam Madhusudhan Rao vs Gottam Rajaiah2023 Latest Caselaw 3538 Tel