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S.Harinarayana Reddy vs The Government Of Andhra Pradesh
2023 Latest Caselaw 3500 Tel

Citation : 2023 Latest Caselaw 3500 Tel
Judgement Date : 1 November, 2023

Telangana High Court

S.Harinarayana Reddy vs The Government Of Andhra Pradesh on 1 November, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                    CCCA No.24 OF 2004

JUDGMENT:

1. Today when the matter is taken up hearing, the

learned Counsel appearing for the appellant would submit

that he has no instructions from the appellant.

2. Accordingly, recording the aforementioned

submission the CCCA is dismissed for

Non-prosecution. No order as to costs.

3. Pending miscellaneous applications, if any, in this

appeal shall stand closed.

____________________ JUSTICE K.SARATH

Date: 01.11.2023 trr

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