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The New India Assurance Company ... vs Dandugula Rajamma And 6 Others
2023 Latest Caselaw 1166 Tel

Citation : 2023 Latest Caselaw 1166 Tel
Judgement Date : 10 March, 2023

Telangana High Court
The New India Assurance Company ... vs Dandugula Rajamma And 6 Others on 10 March, 2023
Bench: Lalitha Kanneganti
THE HONOURABLE SMT. JUSTICE LALITHA KANNEGANTI

M.A.C.M.A.No.4030 of 2008

JUDGMENT:

This MACMA is disposed of in terms of the Award passed by

the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions pending if any, shall

stand closed.

LALITHA KANNEGANTI, J

Date: 10.03.2023 gvl

 
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