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B Anand Nandu, Ranga Reddy Dist vs V Subba Rao, Hyderabad Anr
2023 Latest Caselaw 1153 Tel

Citation : 2023 Latest Caselaw 1153 Tel
Judgement Date : 10 March, 2023

Telangana High Court

B Anand Nandu, Ranga Reddy Dist vs V Subba Rao, Hyderabad Anr on 10 March, 2023

Bench: Namavarapu Rajeshwar Rao

THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
                   M.A.C.M.A.NO.1861 OF 2014
JUDGMENT:

When this matter had been listed on 09.02.2023, learned

counsel for the appellant sought time, and matter was posted to

23.02.2023. On that day there was no representation on either

side, as such, the matter was listed on 03.03.2023. But on that

day also there was no representation on either side.

2. Today, when the matter is coming up for hearing, there is

no representation for the appellant.

3. Therefore, the M.A.C.M.A is dismissed for non-

prosecution. No order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ NAMAVARAPU RAJESHWAR RAO, J

Dated: 10-03-2023 CHS

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