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M. Satyam vs Marangani Mallesham Died
2023 Latest Caselaw 1110 Tel

Citation : 2023 Latest Caselaw 1110 Tel
Judgement Date : 9 March, 2023

Telangana High Court

M. Satyam vs Marangani Mallesham Died on 9 March, 2023

Bench: Abhinand Kumar Shavili

  THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI


             Appeal Suit No.1066 of 2002

JUDGMENT:

None appears for the appellants even though the

matter is listed to-day under the caption 'For Dismissal'.

Hence, this Court has no other option but to dismiss the

case for default and also for non-prosecution.

2. Accordingly, the appeal is dismissed for default as

well as for non-prosecution. No costs.

3. As a sequel, miscellaneous applications pending if

any in this appeal, shall stand closed.

__________________________________ ABHINAND KUMAR SHAVILI, J

Date : 09.03.2023 Ndr

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