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Mohd. Ameenullah Shareef vs Saleem Arastu
2023 Latest Caselaw 981 Tel

Citation : 2023 Latest Caselaw 981 Tel
Judgement Date : 27 February, 2023

Telangana High Court

Mohd. Ameenullah Shareef vs Saleem Arastu on 27 February, 2023

Bench: G.Radha Rani

             THE HONOURABLE Dr. JUSTICE G.RADHA RANI

                            C.C.C.A.NO.219 OF 2018

JUDGMENT:

This appeal is filed by the appellant against the decree and judgment dated

20.03.2018 passed in O.S.No.855 of 2016 by the I Senior Civil Judge, City Civil

Court, Hyderabad.

2. When the matter is taken up for hearing, the learned counsel for the

appellant submitted that he is not pressing the appeal.

3. In view of the submission of the learned counsel for the appellant, the appeal

is dismissed as not pressed. No order as to costs.

Miscellaneous petitions pending, if any, shall stand closed.

_____________________ Dr. G.RADHA RANI, J

27th February, 2023 Dsu/nsk

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Mohd. Ameenullah Shareef vs Saleem Arastu2023 Latest Caselaw 981 Tel