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The Andhra Pradesh State Road ... vs Gaddam Seetha And 5 Others
2023 Latest Caselaw 928 Tel

Citation : 2023 Latest Caselaw 928 Tel
Judgement Date : 23 February, 2023

Telangana High Court

The Andhra Pradesh State Road ... vs Gaddam Seetha And 5 Others on 23 February, 2023

Bench: Pulla Karthik

     THE HON'BLE SRI JUSTICE PULLA KARTHIK

               M.A.C.MA. No.986 of 2008

JUDGMENT:

The learned counsel for the APSRTC submitted that

the appellant corporation is willing to withdraw the

MACMA, stating that they also filed an IA to that effect.

Therefore, the appellants are permitted to withdraw this

appeal.

In view of the above, this appeal is dismissed as

withdrawn. There is no order as to costs.

Pending miscellaneous petitions, if any, in this

MACMA shall stand closed.

___________________________ JUSTICE PULLA KARTHIK Date: 23.02.2023 BV

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