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Kontham Padma And 2 Others vs Markala Surekha
2023 Latest Caselaw 909 Tel

Citation : 2023 Latest Caselaw 909 Tel
Judgement Date : 22 February, 2023

Telangana High Court

Kontham Padma And 2 Others vs Markala Surekha on 22 February, 2023

Bench: A.Venkateshwara Reddy

THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
                  APPEAL SUIT No.898 OF 2017

JUDGMENT:

None appears on behalf of the appellants. As per the

proceedings dated 15.02.2023, despite the fact that suit was

directed to be listed under the caption 'for dismissal', there was

no representation. Earlier also, though there was order for

payment of batta, the appellants failed to pay batta.

Accordingly, notice to the respondents could not be issued.

Therefore, having regard to the proceedings dated 15.02.2023,

since there is no representation on behalf of the appellants, this

Appeal Suit is dismissed for default for non-prosecution.

However, in the circumstances of the case, there shall be no

orders as to the costs. As a sequel, miscellaneous applications,

if any pending, shall stands closed.

________________________________ A.VENKATESWHARA REDDY, J

22-02-2023 SA

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